S.P.Singh vs D.I.O.S.
2011 Latest Caselaw 6132 ALL

Citation : 2011 Latest Caselaw 6132 ALL
Judgement Date : 24 November, 2011

Allahabad High Court

S.P.Singh vs D.I.O.S. on 24 November, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 2913 of 1992
 

 
Petitioner :- S.P.Singh
 
Respondent :- D.I.O.S.
 
Petitioner Counsel :- P.Verma,D. Verma,R. Jain,R.K. Jain
 
Respondent Counsel :- S.C.,L.A. Suffian
 

 
Hon'ble Dilip Gupta,J.

List this petition in the next cause list as Sri R. Jain, learned counsel for the petitioner has sent an illness slip.

Order Date :- 24.11.2011

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