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Mohd. Aamir And Others vs State Of U.P. And Others
2011 Latest Caselaw 6122 ALL

Citation : 2011 Latest Caselaw 6122 ALL
Judgement Date : 23 November, 2011

Allahabad High Court
Mohd. Aamir And Others vs State Of U.P. And Others on 23 November, 2011
Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 17752 of 2010
 

 
Petitioner :- Mohd. Aamir And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sikandar Raza,Rizwan Ahmad
 
Respondent Counsel :- Govt. Advocate,Ranjeet Kr. Yadav
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Devendra Kumar Upadhyaya,J.

List revised. Case called out.

None appeared on behalf of the petitioners to press this writ petition.

It is accordingly dismissed for want of prosecution.

Interim order, if any, stands discharged.

Order Date :- 23.11.2011

Shahnaz

 

 

 
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