Akhilesh Tiwari And Others vs State Of U.P. And Others
2011 Latest Caselaw 6099 ALL

Citation : 2011 Latest Caselaw 6099 ALL
Judgement Date : 23 November, 2011

Allahabad High Court

Akhilesh Tiwari And Others vs State Of U.P. And Others on 23 November, 2011

Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 14366 of 2010
 

 
Petitioner :- Akhilesh Tiwari And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Singh
 
Respondent Counsel :- Govt. Advocate,Sumat Singh
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Devendra Kumar Upadhyaya,J.

List revised. Case called out.

None appeared on behalf of the petitioners to press this writ petition.

It is accordingly dismissed for want of prosecution.

Interim order, if any, stands discharged.

Order Date :- 23.11.2011

Shahnaz

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