Ram Singh vs Commissioner Moradabad Region ...
2011 Latest Caselaw 6084 ALL

Citation : 2011 Latest Caselaw 6084 ALL
Judgement Date : 23 November, 2011

Allahabad High Court

Ram Singh vs Commissioner Moradabad Region ... on 23 November, 2011

Bench: Satyendra Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 21401 of 1997
 

 
Petitioner :- Ram Singh
 
Respondent :- Commissioner Moradabad Region Moradabad & Others
 
Petitioner Counsel :- S.K. Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Satyendra Singh Chauhan,J.

List has been revised.

None appears to press the petition nor there is any request of pass over.

The writ petition is dismissed for non-prosecution. Interim order, if any, stands vacated.

Order Date :- 23.11.2011

BLY

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