Anjani Devi vs State Of U.P. And Others
2011 Latest Caselaw 6083 ALL

Citation : 2011 Latest Caselaw 6083 ALL
Judgement Date : 23 November, 2011

Allahabad High Court

Anjani Devi vs State Of U.P. And Others on 23 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 67006 of 2011
 

 
Petitioner :- Anjani Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vijay Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 23.11.2011

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