Brijesh Anand Rai vs State Of U.P. & Others
2011 Latest Caselaw 6076 ALL

Citation : 2011 Latest Caselaw 6076 ALL
Judgement Date : 23 November, 2011

Allahabad High Court

Brijesh Anand Rai vs State Of U.P. & Others on 23 November, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 65909 of 2011
 

 
Petitioner :- Brijesh Anand Rai
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Sanjay Kumar Asthana
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

As prayed for by learned counsel for the petitioner, place this petition as fresh on 29th November, 2011.

Order Date :- 23.11.2011

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