Citation : 2011 Latest Caselaw 6075 ALL
Judgement Date : 23 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- CRIMINAL REVISION No. - 429 of 2010 Petitioner :- Ram Lal Respondent :- State Of U.P. & Ors. Petitioner Counsel :- Suresh Chandra Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
List with previous paper in the next week before the Appropriate Court.
Order Date :- 23.11.2011
RK
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