Citation : 2011 Latest Caselaw 6074 ALL
Judgement Date : 23 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL MISC. WRIT PETITION No. - 1565 of 2010 Petitioner :- Dharajeet @ Dhara Singh Respondent :- State Of U.P. & Others Petitioner Counsel :- Dr. G.S.D. Mishra,Ramesh Upadhyay Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Devendra Kumar Upadhyaya,J.
Case called out but there is no appearance for the petitioner.
It is stated across the bar by learned A.G.A that charge-sheet has been submitted.
In view of the above, the petition is rendered infructuous and it is accordingly dismissed.
Interim order, if any, shall cease to be operative.
Order Date :- 23.11.2011/Shahnaz
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