Citation : 2011 Latest Caselaw 6065 ALL
Judgement Date : 23 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL MISC. WRIT PETITION No. - 1601 of 2010 Petitioner :- Rakesh & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Sharad Kumar Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Devendra Kumar Upadhyaya,J.
Case called out but there is no appearance for the petitioners.
It is stated across the bar by learned A.G.A that final report has been submitted.
In view of the above, the petition is rendered infructuous and it is accordingly dismissed.
Interim order, if any, shall cease to be operative.
Order Date :- 23.11.2011
Shahnaz
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