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Chandra Prakash vs District Magistrate/Chairman ...
2011 Latest Caselaw 6063 ALL

Citation : 2011 Latest Caselaw 6063 ALL
Judgement Date : 23 November, 2011

Allahabad High Court
Chandra Prakash vs District Magistrate/Chairman ... on 23 November, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 66978 of 2011
 

 
Petitioner :- Chandra Prakash
 
Respondent :- District Magistrate/Chairman And Others
 
Petitioner Counsel :- S. Pratap Singh
 
Respondent Counsel :- C.S.C.,Anuj Kumar,R.K. Pandey
 

 
Hon'ble Rajes Kumar,J.

The matter relates to the Education Service. Therefore, it is a cognizable by a Bench dealing with Education Service.

Put up day after tomorrow i.e. on 25.11.2011 as fresh before the appropriate Bench.

Order Date :- 23.11.2011

OP

 

 

 
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