Mohd. Ayub vs State Of U.P. Thru' Collector And ...
2011 Latest Caselaw 6037 ALL

Citation : 2011 Latest Caselaw 6037 ALL
Judgement Date : 22 November, 2011

Allahabad High Court

Mohd. Ayub vs State Of U.P. Thru' Collector And ... on 22 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 2945 of 2011
 

 
Petitioner :- Mohd. Ayub
 
Respondent :- State Of U.P. Thru' Collector And Others
 
Petitioner Counsel :- Namwar Singh,Shailendra Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

MODIFICATION APPLICATION

Petitioner has requested for extension of time.

Order passed on earlier occasion is self contained order and the same warrants no modification, as consequences for non-compliance has been given in the order itself.

The application is accordingly, rejected.

Order Date :- 22.11.2011

SRY

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