State Of U.P. vs Sukkhey @ Sukhpal & Another
2011 Latest Caselaw 6036 ALL

Citation : 2011 Latest Caselaw 6036 ALL
Judgement Date : 22 November, 2011

Allahabad High Court

State Of U.P. vs Sukkhey @ Sukhpal & Another on 22 November, 2011

Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- GOVERNMENT APPEAL DEFECTIVE No. - 745 of 2011
 

 
Petitioner :- State Of U.P.
 
Respondent :- Sukkhey @ Sukhpal & Another
 
Petitioner Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Devendra Kumar Upadhyaya,J.

(C.M.Appl. No. 343475 of 2011)

Issue notice returnable at an early date.

Order Date :- 22.11.2011

Shahnaz

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