Jagdish Singh vs State Of U.P. & Others
2011 Latest Caselaw 6030 ALL

Citation : 2011 Latest Caselaw 6030 ALL
Judgement Date : 22 November, 2011

Allahabad High Court

Jagdish Singh vs State Of U.P. & Others on 22 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 66576 of 2011
 

 
Petitioner :- Jagdish Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- J.K. Sharma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The petitioner is challenging the order dated 4.8.2011. The said order is based on the order passed by the District Magistrate, Mahamayanagar dated 1.8.2011. Copy of the said order has not been filed.

Learned counsel for the petitioner prays for some time to file the copy of the order dated 1.8.2011.

Put up on 28.11.2011 as fresh.

Order Date :- 22.11.2011

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