Citation : 2011 Latest Caselaw 6029 ALL
Judgement Date : 22 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- GOVERNMENT APPEAL No. - 6600 of 2011 Petitioner :- State Of U.P. Respondent :- Kunwar & Others Petitioner Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Devendra Kumar Upadhyaya,J.
Summon the lower court's record.
Connect and list along with Crl. Misc. Writ Petition No.(D)541 of 2011.
Order Date :- 22.11.2011
Shahnaz
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