Citation : 2011 Latest Caselaw 6025 ALL
Judgement Date : 22 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 11293 of 2008 Petitioner :- Indra Pal & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Gopal Verma,H.M.B.Sinha,Vivek Raman,Vivek Rehman Respondent Counsel :- C.S.C.,V.K. Singh Hon'ble Sunil Hali,J.
List this matter before His Lordship Hon'ble Mr. Justice S.S. Chauhan tomorrow i.e. 23.11.2011 in terms of the order dated 14.11.2011
Order Date :- 22.11.2011
NS
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