Manoj Kumar Singh vs State Of U.P. And Others
2011 Latest Caselaw 6023 ALL

Citation : 2011 Latest Caselaw 6023 ALL
Judgement Date : 22 November, 2011

Allahabad High Court

Manoj Kumar Singh vs State Of U.P. And Others on 22 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 7606 of 2007
 

 
Petitioner :- Manoj Kumar Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.J. Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

Learned standing counsel prays for and is granted two weeks' time to file counter affidavit. In case, counter affidavit is not filed, right to file the counter affidavit shall stand closed.

List this matter on 12th December, 2011. In the meantime, lower Court record may also be summoned.

Order Date :- 22.11.2011

Download the LatestLaws.com Mobile App