Tuntun Singh Alias Prem Prakash ... vs State Of U.P. And Others
2011 Latest Caselaw 6021 ALL

Citation : 2011 Latest Caselaw 6021 ALL
Judgement Date : 22 November, 2011

Allahabad High Court

Tuntun Singh Alias Prem Prakash ... vs State Of U.P. And Others on 22 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 33446 of 2007
 

 
Petitioner :- Tuntun Singh Alias Prem Prakash Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Surnedra Vikram Singh
 
Respondent Counsel :- C.S.C.,K.N. Mishra,V.K. Singh
 

 
Hon'ble Sunil Hali,J.

As prayed, list on Monday i.e. 28.11.2011.

Order Date :- 22.11.2011

Download the LatestLaws.com Mobile App