Kamanni vs State Of U.P.
2011 Latest Caselaw 6017 ALL

Citation : 2011 Latest Caselaw 6017 ALL
Judgement Date : 22 November, 2011

Allahabad High Court

Kamanni vs State Of U.P. on 22 November, 2011

Bench: S.C. Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 22416 of 2011
 

 
Petitioner :- Kamanni
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- G.R.S. Pal
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble S.C. Agarwal,J.

Learned A.G.A. prays for and is granted three weeks time to seek instructions.

Put up on 13.12.2011 as fresh before appropriate Court.

Order Date :- 22.11.2011

AHN

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