Abhai Narayan Singh vs The State Of U.P. And Others
2011 Latest Caselaw 6011 ALL

Citation : 2011 Latest Caselaw 6011 ALL
Judgement Date : 22 November, 2011

Allahabad High Court

Abhai Narayan Singh vs The State Of U.P. And Others on 22 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 51774 of 2011
 

 
Petitioner :- Abhai Narayan Singh
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Sudhakar Pandey,Anand K.Pandey
 
Respondent Counsel :- C.S.C.,H.K.Singh
 

 
Hon'ble V.K. Shukla,J.

Three weeks and no more time is accorded to learned standing counsel as well as Sri H.K. Singh, Advocate for filing counter affidavit. Rejoinder affidavit may be filed within next three weeks.

List on 21.12.2011.

Order Date :- 22.11.2011

SRY

Download the LatestLaws.com Mobile App