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M/S Kanpur Tractors Ltd. vs State Of U.P. And Others
2011 Latest Caselaw 6006 ALL

Citation : 2011 Latest Caselaw 6006 ALL
Judgement Date : 22 November, 2011

Allahabad High Court
M/S Kanpur Tractors Ltd. vs State Of U.P. And Others on 22 November, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 20955 of 2009
 

 
Petitioner :- M/S Kanpur Tractors Ltd.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Yogesh Agarwal,D. Kumar Mishra,D.K. Singh
 
Respondent Counsel :- C.S.C.,A.K. Srivastava
 

 
Hon'ble V.K. Shukla,J.

List after three weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 22.11.2011

SRY

 

 

 
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