C/M, Shaheed Mangal Pandey Smarak ... vs State Of U.P. & Another
2011 Latest Caselaw 5987 ALL

Citation : 2011 Latest Caselaw 5987 ALL
Judgement Date : 21 November, 2011

Allahabad High Court

C/M, Shaheed Mangal Pandey Smarak ... vs State Of U.P. & Another on 21 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 16746 of 2008
 

 
Petitioner :- C/M, Shaheed Mangal Pandey Smarak Society And Another
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Rajeev Misra
 
Respondent Counsel :- C.S.C.,O.P.Ojha
 

 
Hon'ble Sunil Hali,J.

On the request of learned counsel for the petitioners, list this matter in the next cause list. It is made clear that no further adjournment shall be granted on any count on the next date of listing.

Order Date :- 21.11.2011

Download the LatestLaws.com Mobile App