Nanhkau vs Addl. Distt. And Session Judge, ...
2011 Latest Caselaw 5980 ALL

Citation : 2011 Latest Caselaw 5980 ALL
Judgement Date : 21 November, 2011

Allahabad High Court

Nanhkau vs Addl. Distt. And Session Judge, ... on 21 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 22196 of 1997
 

 
Petitioner :- Nanhkau
 
Respondent :- Addl. Distt. And Session Judge, And Others
 
Petitioner Counsel :- Surendra Tewari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

Connect with Writ Petition No.36416 of 1995.

Registry is directed to expedite the listing of these matters preferably in the next cause list.

Order Date :- 21.11.2011

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