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Smt. Shivlali vs State Of U.P. Thru Secy. Basic Edu. ...
2011 Latest Caselaw 5979 ALL

Citation : 2011 Latest Caselaw 5979 ALL
Judgement Date : 21 November, 2011

Allahabad High Court
Smt. Shivlali vs State Of U.P. Thru Secy. Basic Edu. ... on 21 November, 2011
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 18272 of 2009
 

 
Petitioner :- Smt. Shivlali
 
Respondent :- State Of U.P. Thru Secy. Basic Edu. & Ors
 
Petitioner Counsel :- Dr.H.N. Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Place this petition on 22nd November, 2011.

Order Date :- 21.11.2011

SK

 

 

 
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