Kamlesh Kumar Maddhesiya vs State Of U.P. And Others
2011 Latest Caselaw 5948 ALL

Citation : 2011 Latest Caselaw 5948 ALL
Judgement Date : 18 November, 2011

Allahabad High Court

Kamlesh Kumar Maddhesiya vs State Of U.P. And Others on 18 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 44747 of 2011
 

 
Petitioner :- Kamlesh Kumar Maddhesiya
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Kirtikar Pande
 
Respondent Counsel :- C.S.C.,B.G.Singh,Y.K.Singh
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed today is taken on record. Rejoinder affidavit may be filed within next three weeks.

List after three weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 18.11.2011

SRY

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