State Of U.P. Thru' Executive ... vs Presiding Officer, Industrial ...
2011 Latest Caselaw 5945 ALL

Citation : 2011 Latest Caselaw 5945 ALL
Judgement Date : 18 November, 2011

Allahabad High Court

State Of U.P. Thru' Executive ... vs Presiding Officer, Industrial ... on 18 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 5859 of 2008
 

 
Petitioner :- State Of U.P. Thru' Executive Engineer And Another
 
Respondent :- Presiding Officer, Industrial Tribunal (Ist) And Another
 
Petitioner Counsel :- R.P. Tiwari
 
Respondent Counsel :- S.C.,Miss. Bushra Maryam,S.C.
 

 
Hon'ble Sunil Hali,J.

In terms of the Court order dated 3.11.2011, a direction was issued by this Court to the learned standing counsel to indicate the number of vacancies available. Reference has also been made to the Government Order dated 8.9.2010 which provides for creation of post, if not available.

Let an affidavit be filed by the Executive Engineer, Rural Engineering Services Division, Allahabad indicating the number of vacancies available as on today. In case no vacancy is available, then in terms of the order dated 8.9.2010 vacancies are required to be created.

List this matter on 30.11.2011.

Order Date :- 18.11.2011