Citation : 2011 Latest Caselaw 5943 ALL
Judgement Date : 18 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- WRIT - C No. - 56212 of 2009 Petitioner :- M/S. Salli Raza Khan Fruit Company & Ors. Respondent :- State Of U.P. & Others Petitioner Counsel :- Rahul Sripat Respondent Counsel :- C.S.C.,A.A.Khan,Satish Mandhyan Hon'ble R.K. Agrawal,J.
Hon'ble Sunil Hali,J.
On the request of Sri Rahul Sripat, learned counsel for the petitioner, the case is passed over for today.
Order Date :- 18.11.2011
NS
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