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Ram Autar vs State Of U.P. Thru. Secr. Food & ...
2011 Latest Caselaw 5936 ALL

Citation : 2011 Latest Caselaw 5936 ALL
Judgement Date : 18 November, 2011

Allahabad High Court
Ram Autar vs State Of U.P. Thru. Secr. Food & ... on 18 November, 2011
Bench: R.K. Agrawal, Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 
Civil Misc. Recall/Restoration Application No.248795 of 2011
 
IN
 
Case :- WRIT - C No. - 15008 of 2010
 

 
Petitioner :- Ram Autar
 
Respondent :- State Of U.P. Thru. Secr. Food & Supply & Ors.
 
Petitioner Counsel :- B.K. Pandey
 
Respondent Counsel :- C.S.C.,Bijendra Kumar Mishra,K.K. Arya,S.K. Dubey
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Sunil Hali,J.

Cause shown is sufficient.

The application is allowed. The order dated 26.7.2011 is hereby recalled. The writ petition is restored to its original number.

List this case before the appropriate Bench. The matter shall not be treated as tied up or part heard to this Bench.

Interim order is also restored.

Order Date :- 18.11.2011

NS

Case :- WRIT - C No. - 15008 of 2010

Petitioner :- Ram Autar

Respondent :- State Of U.P. Thru. Secr. Food & Supply & Ors.

Petitioner Counsel :- B.K. Pandey

Respondent Counsel :- C.S.C.,Bijendra Kumar Mishra,K.K. Arya,S.K. Dubey

Hon'ble R.K. Agrawal,J.

Hon'ble Sunil Hali,J.

Restored.

For order, see order of date, passed in Civil Misc. Restoration Application No.248795 of 2011.

Order Date :- 18.11.2011

NS

 

 

 
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