Janardan Kumar Agrawal And ... vs State Of U.P. And Others
2011 Latest Caselaw 5935 ALL

Citation : 2011 Latest Caselaw 5935 ALL
Judgement Date : 18 November, 2011

Allahabad High Court

Janardan Kumar Agrawal And ... vs State Of U.P. And Others on 18 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25704 of 2011
 

 
Petitioner :- Janardan Kumar Agrawal And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Arun K. Singh-I,A.K. Singh-Ii
 
Respondent Counsel :- C.S.C.,Irshad Ali,Nalin Kumar Sharma
 

 
Hon'ble V.K. Shukla,J.

List in the next cause list.

Interim order already passed is extended till the next date of listing.

Order Date :- 18.11.2011

SRY

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