Satendra Mani Tiwari vs Commissioner, Gorakhpur ...
2011 Latest Caselaw 5932 ALL

Citation : 2011 Latest Caselaw 5932 ALL
Judgement Date : 18 November, 2011

Allahabad High Court

Satendra Mani Tiwari vs Commissioner, Gorakhpur ... on 18 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 26440 of 2006
 

 
Petitioner :- Satendra Mani Tiwari
 
Respondent :- Commissioner, Gorakhpur Division, Gorakhpur & Others
 
Petitioner Counsel :- M.K Rajvanshi
 
Respondent Counsel :- C.S.C.,A.K. Pathak,R.P.Pandey,R.P.Ram,S.V. Goswami
 

 
Hon'ble Sunil Hali,J.

As prayed, list in the week commencing from 28.11.2011. In the meanwhile, learned Standing Counsel may serve copy of the counter affidavit to the learned counsel for the petitioner.

Order Date :- 18.11.2011

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