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Prahlad Singh vs State Of U.P. & Others
2011 Latest Caselaw 5906 ALL

Citation : 2011 Latest Caselaw 5906 ALL
Judgement Date : 17 November, 2011

Allahabad High Court
Prahlad Singh vs State Of U.P. & Others on 17 November, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 65576 of 2011
 

 
Petitioner :- Prahlad Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.N. Pandey,Havaldar Verma
 
Respondent Counsel :- C.S.C.,S. Shekhar
 

 
Hon'ble Rajes Kumar,J.

The matter relates to the Corporation. Therefore, it is cognizable by a Bench dealing with Corporation.

Put up on Monday i.e. on 21.11.2011 as fresh before the appropriate Bench.

Order Date :- 17.11.2011

OP

 

 

 
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