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Anil Kumar Dubey And Others vs State Of U.P. And Others
2011 Latest Caselaw 5905 ALL

Citation : 2011 Latest Caselaw 5905 ALL
Judgement Date : 17 November, 2011

Allahabad High Court
Anil Kumar Dubey And Others vs State Of U.P. And Others on 17 November, 2011
Bench: Imtiyaz Murtaza, Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 23506 of 2010
 

 
Petitioner :- Anil Kumar Dubey And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Shailendra Chandra Sharma,Umesh Narain Sharma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Mrs. Jayashree Tiwari,J.

Learned counsel for the petitioners submits that Mediation has failed.

In view of the above, this  writ petition is dismissed.

Interim order, if any, is also vacated. 

Order Date:17.11.2011/Shahnaz

 

 

 

 
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