Narendra Mohan Rishi vs State Of U.P. And Others
2011 Latest Caselaw 5904 ALL

Citation : 2011 Latest Caselaw 5904 ALL
Judgement Date : 17 November, 2011

Allahabad High Court

Narendra Mohan Rishi vs State Of U.P. And Others on 17 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 65474 of 2011
 

 
Petitioner :- Narendra Mohan Rishi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.K. Pandey
 
Respondent Counsel :- C.S.C.,Tej Bahadur
 

 
Hon'ble V.K. Shukla,J.

Present matter in pith and substance appears to be service matter, as same is in reference to payment of salary of teachers qua whom enquiries are ongoing.

Put up this matter on Monday as fresh case, before Court No.33.

Order Date :- 17.11.2011

SRY

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