Smt. Bebi vs State Of U.P. & Others
2011 Latest Caselaw 5878 ALL

Citation : 2011 Latest Caselaw 5878 ALL
Judgement Date : 17 November, 2011

Allahabad High Court

Smt. Bebi vs State Of U.P. & Others on 17 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 65456 of 2011
 

 
Petitioner :- Smt. Bebi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- D.C. Dwivedi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Put up on 23.11.2011 as fresh. Meanwhile, the petitioner may file the select list to substantiate the claim that she is BPL Card holder and more qualified than respondent no. 5 and respondent no. 5 is the APL Card holder and, therefore, selection of respondent no. 5 is not justified.

Order Date :- 17.11.2011

Download the LatestLaws.com Mobile App