Sipahi Lal vs State Of U.P. Thru Commissioner ...
2011 Latest Caselaw 5877 ALL

Citation : 2011 Latest Caselaw 5877 ALL
Judgement Date : 17 November, 2011

Allahabad High Court

Sipahi Lal vs State Of U.P. Thru Commissioner ... on 17 November, 2011

Bench: Sunil Ambwani, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 3590 of 2010
 

 
Petitioner :- Sipahi Lal
 
Respondent :- State Of U.P. Thru Commissioner Land Acquisition Lko. & Ano
 
Petitioner Counsel :- B.P. Shukla
 
Respondent Counsel :- C.S.C.,Archana Singh,Archana Srivastava,Dr.A.K.Nigam,M.C.Tripathi,Smt. Alka Srivastava
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Naheed Ara Moonis,J.

The matter is tied up with Hon'ble K.N. Pandey, J. Put up on next Thursday in the additional cause list.

Order Date :- 17.11.2011

RKP

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