Citation : 2011 Latest Caselaw 5870 ALL
Judgement Date : 17 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL MISC. WRIT PETITION No. - 21779 of 2011 Petitioner :- Sailendra Yadav & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- A.K. Mishra Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Mrs. Jayashree Tiwari,J.
List after two weeks' to enable the learned A.G.A to seek instructions.
List thereafter.
Order Date :- 17.11.2011
Shahnaz
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!