Citation : 2011 Latest Caselaw 5847 ALL
Judgement Date : 16 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- CENTRAL EXCISE APPEAL No. - 181 of 2006 Petitioner :- Commissioner Of Customs & Central Excise Commissionerate Respondent :- M/S Samtel Color Ltd. Petitioner Counsel :- K.C. Sinha Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
Connect with Central Excise Appeal No. 141 of 2004 and list in the next cause list.
Order Date :- 16.11.2011
RKP
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