Citation : 2011 Latest Caselaw 5842 ALL
Judgement Date : 16 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- WRIT TAX No. - 1618 of 2011 Petitioner :- Nand Kishor Mandal Respondent :- State Of U.P. And Others Petitioner Counsel :- Rajeev Kumar Pandey Respondent Counsel :- C.S.C. Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
No one appears for the petitioner in the revised call. List in ordinary course.
Order Date :- 16.11.2011
RKP
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