The Commissioner Of Income Tax And ... vs M/S Mayur Motor & General Finance ...
2011 Latest Caselaw 5841 ALL

Citation : 2011 Latest Caselaw 5841 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

The Commissioner Of Income Tax And ... vs M/S Mayur Motor & General Finance ... on 16 November, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL No. - 406 of 2008
 

 
Petitioner :- The Commissioner Of Income Tax And Another
 
Respondent :- M/S Mayur Motor & General Finance (P) Ltd.
 
Petitioner Counsel :- S.C./A.N.Mahajan
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Pass over on the illness slip of Shri A.N. Mahajan. List in the next cause list.

Order Date :- 16.11.2011

RKP

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