Balak Blaika Purva Madhyamic ... vs State Of U.P. And Others
2011 Latest Caselaw 5824 ALL

Citation : 2011 Latest Caselaw 5824 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

Balak Blaika Purva Madhyamic ... vs State Of U.P. And Others on 16 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 69425 of 2006
 

 
Petitioner :- Balak Blaika Purva Madhyamic Vidyalaya
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Yogendra Kumar Srivastava,Ravindra Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

Connect with writ petition Nos. 21804 of 2010, 22459 of 2010 and 31715 of 2010.

As prayed by learned counsel for the petitioiner, list this matter in the week commencing from 12th December, 2011.

Order Date :- 16.11.2011

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