Citation : 2011 Latest Caselaw 5802 ALL
Judgement Date : 16 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL MISC. WRIT PETITION No. - 1190 of 2010 Petitioner :- Vishnu Dev Singh & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- Hridaya Narayan Pandey Respondent Counsel :- Govt. Advocate,H.P. Dube Hon'ble Imtiyaz Murtaza,J.
Hon'ble Satyendra Singh Chauhan,J.
List revised.
None appeared on behalf of the petitioners to press this petition.
Accordingly, this writ petition is dismissed for want of prosecution.
Interim order, if any, is also vacated.
Order Date :- 16.11.2011
Shahnaz
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