The Commissioner Of Income Tax ... vs M/S. Kisan Sahkari Chini Mills ...
2011 Latest Caselaw 5800 ALL

Citation : 2011 Latest Caselaw 5800 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

The Commissioner Of Income Tax ... vs M/S. Kisan Sahkari Chini Mills ... on 16 November, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL No. - 409 of 2008
 

 
Petitioner :- The Commissioner Of Income Tax Bareily & Another
 
Respondent :- M/S. Kisan Sahkari Chini Mills Ltd.
 
Petitioner Counsel :- A.N. Mahajan
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Pass over on the illness slip of Shri A.N. Mahajan. List in the next cause list.

Order Date :- 16.11.2011

RKP

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