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Mohammad Habeer (Since Deceased) ... vs Smt. Gyan Devi And Others
2011 Latest Caselaw 5792 ALL

Citation : 2011 Latest Caselaw 5792 ALL
Judgement Date : 16 November, 2011

Allahabad High Court
Mohammad Habeer (Since Deceased) ... vs Smt. Gyan Devi And Others on 16 November, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1629 of 2010
 

 
Petitioner :- Mohammad Habeer (Since Deceased) And Others
 
Respondent :- Smt. Gyan Devi And Others
 
Petitioner Counsel :- Mohammad Khursheed Alam,Arun Kumar,M.A. Akhter,M.S. Akhtar,R.S.Verma
 
Respondent Counsel :- Arun Kr. Singh
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Pass over on the illness slip of Shri R.S. Verma. List in the next cause list.

Order Date :- 16.11.2011

RKP

 

 

 
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