Sanjeev Kumar vs State Of U.P. & Others
2011 Latest Caselaw 5790 ALL

Citation : 2011 Latest Caselaw 5790 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

Sanjeev Kumar vs State Of U.P. & Others on 16 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 65215 of 2011
 

 
Petitioner :- Sanjeev Kumar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Preet Pal Singh Rathore
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect it with Civil Misc. Writ Petition No. 35915 of 2011.

Order Date :- 16.11.2011

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