Citation : 2011 Latest Caselaw 5783 ALL
Judgement Date : 15 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 61129 of 2009 Petitioner :- Shyam Narain & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- Manish Goyal Respondent Counsel :- C.S.C.,A. Khanna Hon'ble V.K. Shukla,J.
List this case peremptorily, in the next cause list.
Order Date :- 15.11.2011
SRY
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