Ravi Chandra Singh vs State Of U.P., Thru. Secretary, ...
2011 Latest Caselaw 5778 ALL

Citation : 2011 Latest Caselaw 5778 ALL
Judgement Date : 15 November, 2011

Allahabad High Court

Ravi Chandra Singh vs State Of U.P., Thru. Secretary, ... on 15 November, 2011

Bench: Shri Narayan Shukla, Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. BENCH No. - 11239 of 2011
 

 
Petitioner :- Ravi Chandra Singh
 
Respondent :- State Of U.P., Thru. Secretary, Home & Others
 
Petitioner Counsel :- Pawan Kumar Pandey
 
Respondent Counsel :- G.A.
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Surendra Vikram Singh Rathore,J.

Two weeks time as prayed by learned A.G.A allowed for seeking instructions.

List thereafter

Order Date :- 15.11.2011

R.P/

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