Richa Goswami & Another vs State Of U.P. & Others
2011 Latest Caselaw 5776 ALL

Citation : 2011 Latest Caselaw 5776 ALL
Judgement Date : 15 November, 2011

Allahabad High Court

Richa Goswami & Another vs State Of U.P. & Others on 15 November, 2011

Bench: Imtiyaz Murtaza, Satyendra Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 21785 of 2011
 

 
Petitioner :- Richa Goswami & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Saumitra Dwivedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Satyendra Singh Chauhan,J.

As prayed, list in the next cause list.

Order Date :- 15.11.2011

Shahnaz

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