Heena Chawla vs Chief Commissioner Of Income Tax ...
2011 Latest Caselaw 5768 ALL

Citation : 2011 Latest Caselaw 5768 ALL
Judgement Date : 15 November, 2011

Allahabad High Court

Heena Chawla vs Chief Commissioner Of Income Tax ... on 15 November, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 132 of 2010
 

 
Petitioner :- Heena Chawla
 
Respondent :- Chief Commissioner Of Income Tax And Others
 
Petitioner Counsel :- A.K. Gupta
 
Respondent Counsel :- C.S.C. (It-Dept),B.Agarwal,D.Awasthi
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

The order sheet does not show that the records were produced.

Shri Dhananjai Awasthi, learned counsel appearing for the department will produce the records.

List on 29.11.2011.

Order Date :- 15.11.2011

RKP

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