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Prateek Resorts & Builders ... vs The Assistant Commissioner Of ...
2011 Latest Caselaw 5763 ALL

Citation : 2011 Latest Caselaw 5763 ALL
Judgement Date : 15 November, 2011

Allahabad High Court
Prateek Resorts & Builders ... vs The Assistant Commissioner Of ... on 15 November, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 339 of 2010
 

 
Petitioner :- Prateek Resorts & Builders Private Ltd.
 
Respondent :- The Assistant Commissioner Of Income Tax And Others
 
Petitioner Counsel :- Anurag Khanna,Deepak Kapoor,S.Ganesh,S.P.Gupta
 
Respondent Counsel :- C.S.C. (It-Dept),B.Agrawal,D.Awasthi
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Shri Anurag Khanna states that Shri S.P. Gupta is not well and that his cases are adjourned from 21.11.2011 to 30.11.2011.

On his request, put up again on 1.12.2011 as unlisted case.

Order Date :- 15.11.2011

RKP

 

 

 
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