Smt. Shimla Devi vs State Of U.P. Thru The Secy. And ...
2011 Latest Caselaw 5758 ALL

Citation : 2011 Latest Caselaw 5758 ALL
Judgement Date : 15 November, 2011

Allahabad High Court

Smt. Shimla Devi vs State Of U.P. Thru The Secy. And ... on 15 November, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 46309 of 2011
 

 
Petitioner :- Smt. Shimla Devi
 
Respondent :- State Of U.P. Thru The Secy. And Others
 
Petitioner Counsel :- Udit Chandra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

A mention has been made that Shri Udit Chandra is out of station.

Pass over for a day and list in the next cause list.

Order Date :- 15.11.2011

RKP

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