Sonu vs State Of U.P.
2011 Latest Caselaw 5735 ALL

Citation : 2011 Latest Caselaw 5735 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

Sonu vs State Of U.P. on 14 November, 2011

Bench: Imtiyaz Murtaza




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 5282 of 2011
 

 
Petitioner :- Sonu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Kumar Dhananjay
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Counter affidavit filed in Court, is taken on record.

List in the next cause list along with lower court's record.

Order Date :- 14.11.2011

Shahnaz

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